S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Government of the Republic of South Africa v Grootboom and Others[2000] ZACC 19 2001 (1) SA 46 (CC) 2000 (11) BCLR 1169 (CC).

Authored By: Lithalethu Mehlwana University of Fort Hare CASE SUMMARY  Case full Citation: Government of the Republic of South Africa […]

Government of the Republic of South Africa v Grootboom and Others[2000] ZACC 19 2001 (1) SA 46 (CC) 2000 (11) BCLR 1169 (CC). Read More »