S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Government of Egypt v. Khaled Ali & Others (Tiran and Sanafir Islands)

Authored By: Sama Hany Mansoura University Case Title & Citation Case Name: Government of Egypt v. Khaled Ali & Others

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