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Gender-Based Violence and Femicide in South Africa: Are the Current Legal Frameworks Effective, or Is Legislative Reform Necessary?

Authored By: Nana Apathia Mbabama University of South Africa In 1995, Alix Jean Carmichele was attacked by Francois Coetzee, who

Gender-Based Violence and Femicide in South Africa: Are the Current Legal Frameworks Effective, or Is Legislative Reform Necessary? Read More »