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THREADS OF PROTECTION, GAPS OF ENFORCEMENT: REASSESSING THE FRAGMENTED INTELLECTUAL PROPERTY REGIME GOVERNING SAREE DESIGNS IN INDIA

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Authored By: H. Priya Saveetha School of Law, SIMATS ABSTRACT The Indian saree occupies a singular position at the intersection […]

THREADS OF PROTECTION, GAPS OF ENFORCEMENT: REASSESSING THE FRAGMENTED INTELLECTUAL PROPERTY REGIME GOVERNING SAREE DESIGNS IN INDIA Read More »