From Territorialism To Modified Universalism: How Cross-Border Insolvency Reform Will Reshape Global Asset Tracing And Recovery

From Territorialism To Modified Universalism: How Cross-Border Insolvency Reform Will Reshape Global Asset Tracing And Recovery

Authored By: Ayushman Singh Tomar SVKM’s NMIMS School of Law KEYWORDS Cross-Border Insolvency, Modified Universalism, Territorialism, UNCITRAL Model Law, Centre […]

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