Case Summaries

Fourie v Van der Spuy and De Jongh Inc. and Others (65609/2019) [2019] ZAGPPHC 449;  2020 (1) SA 560 (GP) (30 August 2019) 

Authored By: Oratile Khumo Lekalakala University of South Africa Case title and Citation:  Fourie v Van der Spuy and De […]

Fourie v Van der Spuy and De Jongh Inc. and Others (65609/2019) [2019] ZAGPPHC 449;  2020 (1) SA 560 (GP) (30 August 2019)  Read More »