TATA SONS PVT. LTD. & TATA CONSULTANCY SERVICES LTD. v. CYRUS INVESTMENTS PVT. LTD. & OTHERS (2021 SC)
Authored By: Ojaswini Verma Savitribai Phule Pune University CITATION: Tata Sons Pvt Ltd & Anr. v. Cyrus Investments Pvt Ltd […]
Authored By: Ojaswini Verma Savitribai Phule Pune University CITATION: Tata Sons Pvt Ltd & Anr. v. Cyrus Investments Pvt Ltd […]
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Authored By: Ositadinma Amarachukwu Leoniemaria University of Nigeria, Nsukka. INTRODUCTION. The case of Dr Imoro Kubor v Hon. Seriake Henry
Authored By: Jolaoluwa Rejoice kemikome University of Benin 1.Brief introduction of the case Case & citation: Mojekwu v Mojekwu (
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Authored By: Walter Gabriel Matthew Rivers State University CASE TITLE & CITATION Carlill v. Carbolic Smoke Ball Company1. Key Citations
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Authored By: Oluwatamilore Omojola Bowen University AHURUONYE & ANOR V. IKONNE & ORS (2015) LPELR-25609(CA) COURT OF APPEAL, OWERRI DIVISION
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Authored By: Duru Daniel Patrick Ahmadu Bello University, Zaria, Kaduna State, Nigeria Case Title and Citation Yalaju-Amaye v Associated Registered
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Authored By: MD Mehedi Hasan University of Asia Pacific Case Title & Citation Full Name of the Case (with Year):
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