Authored By: Anushka Singh Amity University Lucknow campus Case Title: X v. Principal Secretary, Health and Family Welfare Department, Govt. […]
X v. Principal Secretary, Health and Family Welfare Department, Govt. of NCT of Delhi Read More »
Authored By: Mitna Gupta Institute of Law Nirma University The Facts of The Case Renaissance Hotel Holdings Inc., a luxury
Authored By: Medha Chauhan Nirma University Court Name: Supreme Court of India Justices: Justice K. Subba Rao (Presiding Judge), Justice
K.M. NANAVATI V. STATE OF MAHARASHTRA (1962) AIR 1962 SC 605, 1962 SCR Supl. (1) 567 Read More »
Authored By: Liv Hesson University of York Issue The claimant, Kirsty Higgs, was employed as an administrator at Farmor’s School,
Higgs v Farmor’s School [2025] EWCA Civ 109 Read More »
Authored By: Thiyagesh R IFIM LAW COLLEGE Case Title & Citation M K RANJITSINH V. UNION OF INDIA 2024 SCC
M K RANJITSINH V. UNION OF INDIA 2024 SCC OnLine SC 570 Read More »
Authored By: Shreeya Vaish S.S. Khanna Girls’ Degree College, University of Allahabad Citation: (2023) SCC Online SC 1348 Court: Supreme
Supriyo @ Supriya Chakraborty & Another v. Union of India & Others1 Read More »
Authored By: Ikkshita Singh Chajju Ram Law College, Hisar Case Name & Citation Kesavananda Bharati v. State of Kerala, (1973)
Kesavananda Bharati vs. State of Kerala Case Summary Read More »
Authored By: RAJESHWARI THANTHANAPALLY Pendekanti Law College CASE NAME: SUPRIYO@SUPRIYA CHAKRABORTY &ANR. VS. UNION OF INDIA (2023) INSC 920 CITATION:
SUPRIYO@SUPRIYA CHAKRABORTY &ANR. VS. UNION OF INDIA (2023) INSC 920 Read More »
Authored By: Nikitha K SRM University INTRODUCTION Just Rights for Children Alliance v. S. Harish (2024 INSC 716) is a
Authored By: Hadesa Merkebu Salale University Ethiopia Case Title: The Prosecutor v. Dominic Ongwen Official Citation (Trial Judgment): ICC-02/04-01/15-1762-Red (4
The Prosecutor v. Dominic Ongwen Read More »
Authored By: Kate Elodie Volbert Middlesex University Case Title & Citation Court of Appeal: Mandla v Dowell Lee [1983] QB
Mandla v Dowell-Lee Read More »
Authored By: Saubhagya Rathi Narsee Monjee Institute of Management Studies Case Title & Citation Full Title: Corfu Channel Case (United
Corfu Channel Case (United Kingdom v. Albania), Merits, 1949 Read More »
