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RUTH WANJIKU KAMANDE V REPUBLIC (2023)
Authored By: Felicia Jepleting Kenyatta University CASE TITLE & CITATION: RUTH WANJIKU KAMANDE V REPUBLIC (2023) COURT NAME & BENCH: […]
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Consent Clarity and Control: How the CJEU Defined Valid Data Processing Consent in Orange România.
Authored By: Caroline Atuhaire The Quiet Revolution of Offline Consent. The General Data Protection Regulation (GDPR) was incorporated to shift
Prest v Petrodel Resources Ltd[2013] UKSC 34 [2013] 2 AC 415
Authored By: Daniel Adewale Tella University of Law Case Name: Prest v Petrodel Resources Ltd [2013] UKSC 34, [2013] 2
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TEO CHEE CHEONG v CHIAM SIEW MOI [2024] MLJU 2936
Authored By: Samantha Koh Zi En Case Name:TEO CHEE CHEONG v CHIAM SIEW MOI [2024] MLJU 2936 Court: Malaysia High
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CENTRE FOR CHILD LAW v DIRECTOR-GENERAL: DEPARTMENT OF HOME AFFAIRS AND OTHERS 2022 (2) SA 131 (CC).
Authored By: Amorei Coetzee University of Western Cape Citation: 2022 (2) SA 131 (CC). Court: Constitutional Court of South Africa,
VISHAKA & ORS. V. STATE OF RAJASTHAN (1997)
Authored By: Shivang verma Nehru Gram Bharati (Deemed University) Prayagraj BACKGROUND AND CONTEXT The writ petition was filed under Article
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National Director of Public Prosecution v Botha N.O and Another [2020] ZACC 6
Authored By: Lebo Naffisa Sekgobela Universi of South Africa Case title and citation. National Director of Public Prosecution v Botha
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KESAVANANDA BHARATI v. STATE OF KERALA (1973)
Authored By: Laxita Raju Hawelikar ILS Law College , Pune CASE NAME: KESAVANANDA BHARATI v. STATE OF KERALA (1973) Citation:
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Vellore Citizens Welfare Forum v. Union of India (1996).
Authored By: Semusi Datta Brainware University, Barasat , West Bengal Case Title: Vellore Citizens Welfare Forum v. Union of India
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Augustine Nwofor Mojekwu V. Caroline Mgbafor Okechukwu Mojekwu
Authored By: Chukwuemeka Anointing Godwin University of Nigeria, Nsukka 1.Case Title & Citation Full name of the case: Augustine Nwofor
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N.N and Others v B.N and Others (5 June 2025)
Authored By: Zinhle Shayi University of South Africa Case Title & Citation 1 N.N and Others v B.N and Others
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Francis Karioko Muruatetu & Another v Republic
Authored By: Latta Hussein Abdalla University of Nairobi Case Citation and Court Details Case Name: Francis Karioko Muruatetu & Another
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