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Authored By: Utkarsha Kaushik Bharati Vidyapeeth New Law College Pune Case Name: Bijoe Emmanuel and Ors. V. State of Kerala
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Authored By: Swaartbooi Sekho University of Fort Hare CASE TITLE & CITATION Full Name of the Case: Doctors for Life
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Authored By: Abdullah Al Fahim Bangladesh University of Business and Technology Case Title Syed Sajjad Mainuddin Hasan vs. State (Criminal
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Authored By: Anisha Nair Ramaiah College of Law, Bangalore Rina Kumari @ Rina Devi @ Reena vs. Dinesh Kumar Mahto
Authored By: Pretty Nomfundo Mhlakwana Stellenbosch University CASE SUMMARY South African Reserve Bank v Shuttleworth Mhlakwana, PN, Miss [25970119@sun.ac.za] [COMPANY
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Authored By: Zoe Ayomikun Ibikunle Afe-Babalola University, Ado-Ekiti INTRODUCTION The case of Hyde v Hyde and Woodmansee (1866) LR 1
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Authored By: Carla Anthony University of South Africa Case Title and Citations: S v Baloyi and Others (CCT29/99) [1999] ZACC
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Authored By: Ntando Madonsela North West University CASE SUMMARY: Minister of Home Affairs and Another v Fourie and Another; Lesbian
Authored By: Ayanda Mabusela EDUVOS Case Title and Citation Full name: S v Jordan and Others(2002) Official name: Jordan and
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