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Authored By: Kanchan Ahirwar Sage University Bhopal Case Title & Citation ALLEGED RAPE AND MURDER INCIDENT OF A TRAINEE DOCTOR
Authored By: LUV KUMAR Amity University, Patna Case Title & Citation Justice K.S. Puttaswamy (Retd.) & Anr. v. Union of
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Authored By: Eunice Dyep Bulus Philomath University Abuja This case was initially heard at the Federal High Court, Awka, Anambra
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Authored By: Sekoati David Tiiba S V MAKWANE AND ANOTHER (CTT 3/94) [1995] ZACC 3; 1995 (3) SA 391 (CC)
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Authored By: Meer Joheb University of Asia Pacific Case Title and Citation K.L. v. Peru, Communication No. 1153/2003, U.N. Doc.
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Authored By: Shagufta Chowdhury Adrita East West University Case Name: Panama Refining Co. v. Ryan 293 U.S. 388 (1935) Summary
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Authored By: Henok Yisma Addis Ababa University Amanuel Adise v. Public Prosecutor of the Southern Nations, Nationalities and Peoples’ Regional
Authored By: Botlenyana Thabile Ntseo University of South Africa Case Name: USS Graphics (Pty) Ltd and Others v Urban Print
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Authored By: Vuyokazi Jako Cape Peninsula University of Technology INTRODUCTION The case of S v Makwanyane and Another is a landmark 1995
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Authored By: SIFISO MDATYULWA UNIVERSITY OF FORT HARE Case Title & Citation Full Name: Government of the Republic of South
Authored By: Carla Anthony University of South Africa Case Title and Citations: S v Baloyi and Others (CCT29/99) [1999] ZACC
