Failure to Distinct: The Targeting of Children in Armed Conflict. A Case Study of the Siege of Mariupol (Ukraine-Russia)

Failure to Distinct: The Targeting of Children in Armed Conflict. A Case Study of the Siege of Mariupol (Ukraine-Russia)

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Authored By: Cheru Yalelet Bahir Dar university school of law, Ethiopia Abstract A fundamental tenet of International Humanitarian Law (IHL) […]

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