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Harari Regional Public Prosecutor v. Bona Ahmed Amin, Ethiopian FederalSupreme Court Cassation bench, File No. 46412 Volume 12

Authored By: Yeabsira Gezahegn Addis Ababa University Case Name: Harari Regional Public Prosecutor v. Bona Ahmed Amin, Ethiopian Federal Supreme […]

Harari Regional Public Prosecutor v. Bona Ahmed Amin, Ethiopian FederalSupreme Court Cassation bench, File No. 46412 Volume 12 Read More »