record of law

ERAMUS OSAWE &ORS v. REGISTRAR OF TRADE UNIONS (1985)NWLR (Pt.4)756.

Authored By: Nwachukwu Favour Chiamaka Enugu State University of Science and Technology, Nigeria. Case: ERAMUS OSAWE &ORS v. REGISTRAR OF […]

ERAMUS OSAWE &ORS v. REGISTRAR OF TRADE UNIONS (1985)NWLR (Pt.4)756. Read More »