THE NIGERIAN DATA PROTECTION ACT 2023: GOVERNING PRINCIPLES, ENFORCEMENNT AND THE OPERATIONALISATION OF DATA RIGHTS IN NIGERIA

THE NIGERIAN DATA PROTECTION ACT 2023: GOVERNING PRINCIPLES ENFORCEMENNT AND THE OPERATIONALISATION OF DATA RIGHTS IN NIGERIA

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Authored By: SARAH CHIADIKA Delta State University OVERVIEW The Nigerian Data Protection Act 2023 (NDPA) marks a decisive legislative development […]

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