ECOCIDE AS AN INTERNATIONAL CRIME: THE CASE FOR RECOGNISING LARGE-SCALE ENVIRONMENTAL DESTRUCTION UNDER THE ROME STATUTE

ECOCIDE AS AN INTERNATIONAL CRIME: THE CASE FOR RECOGNISING LARGE-SCALE ENVIRONMENTAL DESTRUCTION UNDER THE ROME STATUTE

Authored By: Shivam Kumar Shivajirao S Jondhle Institute of law and Research, Asangaon ( Thane, Maharashtra) Abstract The global environmental […]

ECOCIDE AS AN INTERNATIONAL CRIME: THE CASE FOR RECOGNISING LARGE-SCALE ENVIRONMENTAL DESTRUCTION UNDER THE ROME STATUTE Read More »