S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Director of Public Prosecutions v Paulos Kam Thabethe

/ Case Summaries

Authored By: Winkie K Molefe University of South Africa Case Title & Citation  Director of Public Prosecutions v Paulos Kam […]

Director of Public Prosecutions v Paulos Kam Thabethe Read More »