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Defense Construction Enterprise Tarmaber Asphalt Road Project v Yirga Getaneh and Asgelil Tesfaye (Case No 201692, 2016)

Authored By: Soliana Dagnew Addis Ababa University Introduction  The relationship between employers and employees in Ethiopia has historically beenshaped by […]

Defense Construction Enterprise Tarmaber Asphalt Road Project v Yirga Getaneh and Asgelil Tesfaye (Case No 201692, 2016) Read More »