DEFECT LIABILITY PERIOD IN MALAYSIA: DEVELOPER SLIABILITY FOR LATENT DEFECTS IN THE SUB-SALE MARKET

DEFECT LIABILITY PERIOD IN MALAYSIA: DEVELOPER SLIABILITY FOR LATENT DEFECTS IN THE SUB-SALE MARKET

/ Legal Articles

Authored By: Prisheela Thavanthran National University of Malaysia (UKM) ABSTRACT  This article examines the developer’s liability for latent defects in […]

DEFECT LIABILITY PERIOD IN MALAYSIA: DEVELOPER SLIABILITY FOR LATENT DEFECTS IN THE SUB-SALE MARKET Read More »