DEEPFAKES AS A THREAT TO TRUTH: FORENSIC ANDEVIDENTIARY CHALLENGES IN CRIMINAL ADJUDICATION IN INDIA

DEEPFAKES AS A THREAT TO TRUTH: FORENSIC AND EVIDENTIARY CHALLENGES IN CRIMINAL ADJUDICATION IN INDIA

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Authored By: Leya Mahesh St. Joseph’s College of Law ABSTRACT  The criminal court system in India is facing previously unheard-of […]

DEEPFAKES AS A THREAT TO TRUTH: FORENSIC AND EVIDENTIARY CHALLENGES IN CRIMINAL ADJUDICATION IN INDIA Read More »