Deepfakes and the Law: Addressing Legal Accountability for AI-Generated Misinformation

Deepfakes and the Law: Addressing Legal Accountability for AI-Generated Misinformation

Authored By: Kadambari Manojkumar Sonawane Kadambari Manojkumar Sonawane Abstract   “Who is legally responsible for the damage caused by AI-generated Misinformation […]

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