Decriminalisation of Consensual Adolescent Relationships under the POCSO Act: A Critical Judicial Study.
Authored By: Bhumika K.V K.VCmr School of Legal Studies ABSTRACT The Protection of Children from Sexual Offences Act, 2012 (POCSO […]
Authored By: Bhumika K.V K.VCmr School of Legal Studies ABSTRACT The Protection of Children from Sexual Offences Act, 2012 (POCSO […]