DATA FIDUCIARIES AND CONSENT MANAGERS: THE DPDP ACT AND THE FUTURE OF DATA GOVERNANCE IN INDIA
Authored By: YASHI TRIPATHI Chanakya National Law University Abstract The Digital Personal Data Protection Act, 2023 (DPDP Act), marks India’s […]
Authored By: YASHI TRIPATHI Chanakya National Law University Abstract The Digital Personal Data Protection Act, 2023 (DPDP Act), marks India’s […]