record of law

CORFU CHANNEL, UNITED KINGDOM V. ALBANIA [1949] ICJ Rep 244, ICGJ 201 (ICJ 1949)

AUTHORED BY: HEW ZE KAI UNIVERSITI KEBANGSAAN MALAYSIA (UKM) INTRODUCTION   The case analysis is on the case of Corfu […]

CORFU CHANNEL, UNITED KINGDOM V. ALBANIA [1949] ICJ Rep 244, ICGJ 201 (ICJ 1949) Read More »