Consumer Protection in E-Commerce: Legal Challenges and Protections for Malaysian Consumers in Online Transactions

Consumer Protection in E-Commerce: Legal Challenges and Protections for Malaysian Consumers in Online Transactions

Authored By: ROSHNASWARUBINY A/P PREMKUMAR UNIVERSITY KEBANGSAAN MALAYSIA INTRODUCTION  The COVID-19 pandemic, especially during Malaysia’s 2020 Movement Control Order (MCO), […]

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