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COMMISSIONER OF CUSTOMS v. CANON INDIA PVT. LTD.: THE SUPREME COURT’S DEFINITIVE STANCE ON ‘PROPER OFFICERS’ UNDER THE CUSTOMS ACT, 1962

Authored By: Nidhi Yadav ILS Law College, Pune Case Identification Court: Supreme Court of India Judgment Date: November 7, 2024 […]

COMMISSIONER OF CUSTOMS v. CANON INDIA PVT. LTD.: THE SUPREME COURT’S DEFINITIVE STANCE ON ‘PROPER OFFICERS’ UNDER THE CUSTOMS ACT, 1962 Read More »