CLIMATE CHANGE AND THE LEGAL STATUS OF SUBMERGED STATES: RETHINKING SOVEREIGNTY ANDMARITIME ENTITLEMENTS UNDER INTERNATIONAL LAW

CLIMATE CHANGE AND THE LEGAL STATUS OF SUBMERGED STATES: RETHINKING SOVEREIGNTY AND MARITIME ENTITLEMENTS UNDER INTERNATIONAL LAW

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Authored By: Hamna Javed Abstract The threat caused by climate change creates sea level rise problems, which result in affecting […]

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