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Case summary of Mohd Zai bin Mustafa (in the capacity as Secretary of MAPPIM) v Menteri Pendidikan Malaysia & Ors and other appeals [2023] MLJU 3031

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Authored By: THIVASHINIE A/P MANICKAM PILLAI MULTIMEDIA UNIVERSITY, MALACCA, MALAYSIA The Court of Appeal, Putrajaya, heard the appeal of Mohd […]

Case summary of Mohd Zai bin Mustafa (in the capacity as Secretary of MAPPIM) v Menteri Pendidikan Malaysia & Ors and other appeals [2023] MLJU 3031 Read More »