Beyond Consent: Examining the Legal and Social Complexities ofIntimate Partner Rape in Nigeria and Comparative Jurisdictions

Beyond Consent: Examining the Legal and Social Complexities ofIntimate Partner Rape in Nigeria and Comparative Jurisdictions

Authored By: Sam-Onwukwe Chisom Jennifer University of Port-Harcourt, Nigeria. This article uses Joan’s experience—where initial consent was withdrawn under threats […]

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