Justice for Whom?: A First-Generation Law Student ’s Critique of a Legal System Built on Fear, Privilege, and the Marginalisation of Race and Class

Justice for Whom?: A First-Generation Law Student ’s Critique of a Legal System  Built on Fear, Privilege, and the Marginalisation of Race and Class

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Authored By: Kate Elodie Volbert Middlesex University Abstract This article reflects the flaws of the law, ranging from the illusion […]

Justice for Whom?: A First-Generation Law Student ’s Critique of a Legal System  Built on Fear, Privilege, and the Marginalisation of Race and Class Read More »