South Africa v. Israel at the ICJ: Genocide, Apartheid, and the Evolution of International Accountability

South Africa v. Israel at the ICJ: Genocide, Apartheid, and the Evolution of InternationalAccountability

Authored By: Lameez Fakier Boston City College ABSTRACT  South Africa’s decision to bring a case against Israel before the International […]

South Africa v. Israel at the ICJ: Genocide, Apartheid, and the Evolution of InternationalAccountability Read More »