AND THE EUROPEAN UNION

A Comparative Analysis of the Legal Implications of Artificial Intelligence in Contract Formation: Nigeria, the United Kingdom, and the European Union

A Comparative Analysis of the Legal Implications of Artificial Intelligence in Contract Formation: Nigeria the United Kingdom and the European Union

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Authored By: Oluwatamilore Omojola Bowen University Abstract Artificial intelligence (AI) is rapidly transforming the mechanisms of contract formation, raising complex […]

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