THE RADHIKA YADAV MURDER CASE: A SOCIO-LEGALSTUDY OF PRIDE, PATRIARCHY, AND PREJUDICE
Authored By: Pragati Gupta Lucknow University Abstract Radhika Yadav’s heinous murder at the hands of her father, Deepak Yadav, transcends […]
THE RADHIKA YADAV MURDER CASE: A SOCIO-LEGALSTUDY OF PRIDE, PATRIARCHY, AND PREJUDICE Read More »