Privacy, Confidentiality, and Constitutional Safeguards in the Digital Age: Linking Amabhungane, Fourie, and the Cybercrimes Act 19 of 2020

Privacy, Confidentiality, and Constitutional Safeguards in the Digital Age:  Linking Amabhungane, Fourie, and the Cybercrimes Act 19 of 2020

Authored By: Oratile Khumo Lekalakala University of South Africa Introduction The Cybercrimes Act 19 of 2020 was implemented to protect […]

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