ANALYSIS OF EXCLUSIONARY RULES IN THE LAWS OF EVIDENCE IN NIGERIA, THE UNITED KINGDOM, AND THE UNITED STATES OF AMERICA

ANALYSIS OF EXCLUSIONARY RULES IN THE LAWS OF EVIDENCE IN NIGERIA, THE UNITED KINGDOM, AND THE UNITED STATES OF AMERICA

Authored By: CHINWENDU SOPULU DIVINE GRADUATE, REDEEMER’S UNIVERSITY NIGERIA Abstract Exclusionary rules in the law of evidence forbid the admission […]

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