AN EVALUATION OF WHETHER THE LAWS THAT CONTROL ONLINE CHILD SEXUAL EXPLOITATION ABUSE IN KENYA ARE ADEQUATE INTHE MODERN TECHNOLOGICAL WORLD

AN EVALUATION OF WHETHER THE LAWS THAT CONTROL ONLINE CHILD SEXUAL EXPLOITATION ABUSE IN KENYA ARE ADEQUATE IN THE MODERN TECHNOLOGICAL WORLD

Authored By: Clara Jane Mwende Gitonga Strathmore University INTRODUCTION  Visualise a young child, no older than fifteen, scrolling through social […]

AN EVALUATION OF WHETHER THE LAWS THAT CONTROL ONLINE CHILD SEXUAL EXPLOITATION ABUSE IN KENYA ARE ADEQUATE IN THE MODERN TECHNOLOGICAL WORLD Read More »