Amar Nath Sehgal v. Union of India (2005)

Authored By: Nitu Kumari IIMT COLLEGE OF LAW, GREATER NOIDA 1. Case Title & Citation Full Case Name (with year): […]

Authored By: Vaishnavi Bhatnagar Amity University, Lucknow Case Title: Amar Nath Sehgal v. Union of India Citation: 117 (2005) DLT