Case Summaries

Kesavananda Bharati v. State of Kerala, AIR 1973 SC 1461; (1973) 4 SCC 225

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Authored By: Pragya Paromita Mitra Sister Nivedita University Case Title & Citation: Kesavananda Bharati v. State of Kerala, AIR 1973 […]

Kesavananda Bharati v. State of Kerala, AIR 1973 SC 1461; (1973) 4 SCC 225 Read More ยป