S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

ADDITIONAL DISTRICT MAGISTRATE VS SHIVKNT SHUKLA 1976 AIR 1207 1976 SCR 172

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Authored By: Ritika Priyadarshini Soa National Institute of Law CASE NAME: ADDITIONAL DISTRICT MAGISTRATE VS SHIVKNT SHUKLA 1976 AIR 1207, […]

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