S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Abouzaid v Mothercare (UK) Ltd

Authored By: Lamisha Hasan CASE TITLE & CITATION  Abouzaid v Mothercare (UK) Ltd  Citation: [2000] EWCA Civ 348; [2001] CP […]

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