A YEAR OF CATASTROPHE: LEGAL AND HUMANITARIAN LESSONS FROM GLOBAL DISASTER IN 2025 – ANALYZING INTERNATIONAL AND NATIONAL MANAGEMENT FRAMEWORK

A YEAR OF CATASTROPHE: LEGAL AND HUMANITARIAN LESSONS FROM GLOBAL DISASTER IN 2025 – ANALYZING INTERNATIONAL AND NATIONAL MANAGEMENT FRAMEWORK

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Authored By: Tasneem nafiss Capital Law College Bhubaneswar Odisha Abstract This year 2025 have proved that today’s time disasters are […]

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