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A STUDY ON CHEN KA FATT V. MAYBANK BHD [2018] 2 ILR 250:MALAYSIA’S LEGAL PROTECTION TO TRADE UNION WORKERS

Authored BY: WONG KAI TONG Multimedia University Melaka Introduction  In order for an employee to exercise their right to collective […]

A STUDY ON CHEN KA FATT V. MAYBANK BHD [2018] 2 ILR 250:MALAYSIA’S LEGAL PROTECTION TO TRADE UNION WORKERS Read More »