A South African Constitutional Analysis of the 2:1 Ratio of the Islamic Law of Intestate Succession
Authored By: Aqeelah Laloo University of the Western Cape ABSTRACT The 2:1 rule is derived from the Holy Qur’an[1], in […]
Authored By: Aqeelah Laloo University of the Western Cape ABSTRACT The 2:1 rule is derived from the Holy Qur’an[1], in […]