A REVIEW OF UBOM V. GLOBALCOM (NIG.) LTD: EXPLORING LEGALAVENUES FOR THE PROTECTION OF IMAGE RIGHTS IN NIGERIA

A REVIEW OF UBOM V. GLOBALCOM (NIG.) LTD: EXPLORING LEGALAVENUES FOR THE PROTECTION OF IMAGE RIGHTS IN NIGERIA

Authored By: Tobechukwu Uzo-Nwokorie Babcock University ABSTRACT  The recognition and protection of image rights is still an unsettled area of […]

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