S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

A and Others v Secretary of State for the Home Department [2004] UKHL 56

Authored By: Habiba Khalil Royal Holloway, University of London Full Name of the Case: A and Others v Secretary of […]

A and Others v Secretary of State for the Home Department [2004] UKHL 56 Read More »