Case Summaries

Makate v Vodacom (Pty) Ltd (CCT52/15) [2016] ZACC 13, (26 April 2016) Official citation: Makate v Vodacom (Pty) Ltd [2016] ZACC 13 

Authored By: Nolwazi Mdhluli University of South Africa Coram: Mogoeng CJ, Moseneke DCJ, Cameron J, Jafta J, Khampepe J, Madlanga […]

Makate v Vodacom (Pty) Ltd (CCT52/15) [2016] ZACC 13, (26 April 2016) Official citation: Makate v Vodacom (Pty) Ltd [2016] ZACC 13  Read More »