The “Silicon Savannah” at a Crossroads: A Critical Appraisal of Kenya’s Artificial Intelligence Bill, 2026

The “Silicon Savannah” at a Crossroads: A Critical Appraisal of Kenya’s Artificial Intelligence Bill, 2026

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Authored By: Tessy Musila Catholic University of Eastern Africa Tech Background: The Birth of the Data Protection Act 2019 and […]

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