CONSTITUTION (ONE HUNDRED AND THIRTIETH) AMENDMENT BILL, 2025: A LEGAL ANALYSIS
Authored By: Kirti Gitarattan International Business School (GGSIPU) Abstract The Constitution (One Hundred and Thirtieth) Amendment Bill, 2025, introduced in […]
CONSTITUTION (ONE HUNDRED AND THIRTIETH) AMENDMENT BILL, 2025: A LEGAL ANALYSIS Read More ยป