Marital Rape and the Bharatiya Nyaya Sanhita, 2023: Did the New Criminal Law Reform Miss an Opportunity?

Marital Rape and the Bharatiya Nyaya Sanhita, 2023: Did the New Criminal Law Reform Miss an Opportunity?

Authored By: Priyanka Oraon Jogesh Chandra Chaudhuri Law College Introduction  Marital rape refers to non-consensual sexual intercourse by a husband […]

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