Case Summaries

The Secretary, Ministry of Defence v. Babita Puniya & Anr.,(2020) 7 SCC 469.

Authored By: Yadlapalli Yagnyashree College of Law For Women ,AMS Facts of the Case: In May 1992, women were inducted […]

The Secretary, Ministry of Defence v. Babita Puniya & Anr.,(2020) 7 SCC 469. Read More »